Section 30(1)(g) in The Jodhpur National University, Jodhpur Act, 2009

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State of Rajasthan - Subsection

Section 30(1)(g) in The Jodhpur National University, Jodhpur Act, 2009

(g)The conditions of residence of the students of the University; (h)Provision regarding disciplinary action against the students;

(i)The creation, composition and functions of any other body which is considered necessary for improving the academic life of the University;