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Allahabad High Court

Sri Shankar Shiksha Prasar Samiti, ... vs State Of U.P. Through Secretary ... on 5 July, 2010

Bench: Ferdino Inacio Rebello, Amreshwar Pratap Sahi

Chief Justice's Court

Case :- SPECIAL APPEAL No. - 1508 of 2009

Petitioner :- Sri Shankar Shiksha Prasar Samiti, Sirsani And
Another
Respondent :- State Of U.P. Through Secretary (Education) And
Others
Petitioner Counsel :- S.K. Mishra
Respondent Counsel :- C.S.C.,Yogish Kumar Saxena

Hon'ble Ferdino Inacio Rebello,Chief Justice
Hon'ble Amreshwar Pratap Sahi,J.

List in the next cause list before a Bench of which one of us (Justice A.P. Sahi) is not a Member.

(A.P. Sahi, J.) (F.I. Rebello, C.J.) Order Date :- 5.7.2010 AHA