Allahabad High Court
Sri Shankar Shiksha Prasar Samiti, ... vs State Of U.P. Through Secretary ... on 5 July, 2010
Bench: Ferdino Inacio Rebello, Amreshwar Pratap Sahi
Chief Justice's Court Case :- SPECIAL APPEAL No. - 1508 of 2009 Petitioner :- Sri Shankar Shiksha Prasar Samiti, Sirsani And Another Respondent :- State Of U.P. Through Secretary (Education) And Others Petitioner Counsel :- S.K. Mishra Respondent Counsel :- C.S.C.,Yogish Kumar Saxena Hon'ble Ferdino Inacio Rebello,Chief Justice Hon'ble Amreshwar Pratap Sahi,J.
List in the next cause list before a Bench of which one of us (Justice A.P. Sahi) is not a Member.
(A.P. Sahi, J.) (F.I. Rebello, C.J.) Order Date :- 5.7.2010 AHA