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Union of India - Section

Section 54 in The Port Rules for the Port of Bombay

54. If the death of any person shall occur on board a vessel within the limit of the Port if such death shall be due to any but natural causes, the Master, or other persons having for the time being the charge or control of such vessel, shall fort with report in writing the facts of such death, and (if possible), the cause thereof to the Deputy Conservator