Delhi High Court - Orders
Praveen Singh vs Religare Finvest Pvt. Ltd. & Anr on 16 December, 2021
Author: Subramonium Prasad
Bench: Subramonium Prasad
$~16 to 18
* IN THE HIGH COURT OF DELHI AT NEW DELHI
+ CRL.M.C. 1446/2020 & CRL.M.As.5618/2020 & 5402/2021 &
11938/2021
PRAVEEN SINGH ..... Petitioner
Through Mr. Akshay Bhandari and
Mr.Digvijay Singh, Advocates
versus
RELIGARE FINVEST PVT. LTD. & ANR. ..... Respondents
Through Mr. Amit Chadha, APP for the State
Mr. Neeraj Sharma, Ms. Archana
Lakhotia and Mr. Shreyuss
Shankarjoshi, Advocates for
respondent/RFL Pvt Ltd
+ CRL.M.C. 989/2021 & CRL.M.As.5036/2021, 11932/2021
PRAVEEN SINGH ..... Petitioner
Through Mr. Akshay Bhandari and Mr.
Digvijay Singh, Advocates
versus
RELIGARE FINVEST PVT. LTD. & ANR. ..... Respondents
Through Mr. Amit Chadha, APP for the State
Mr. Neeraj Sharma, Ms. Archana
Lakhotia and Mr. Shreyuss
Shankarjoshi, Advocates for
respondent/RFL Pvt Ltd
+ CRL.M.C. 1071/2021 & CRL.M.As.5467/2021 & 6189/2021
PRAMOD KUMAR ..... Petitioner
Through Mr. Akshay Bhandari and Mr.
Digvijay Singh, Advocates
versus
STATE AND ANR ..... Respondents
Signature Not Verified
Signed By:RAHUL SINGH
CRL.M.C.1446/2020 etc. Page 1 of 2
Signing Date:20.12.2021
10:54:30
Through Mr. Amit Chadha, APP for the State
Mr. Neeraj Sharma, Ms. Archana
Lakhotia and Mr. Shreyuss
Shankarjoshi, Advocates for
respondent/RFL Pvt Ltd
CORAM:
HON'BLE MR. JUSTICE SUBRAMONIUM PRASAD
ORDER
% 16.12.2021 At the request of both the parties, list on 19.01.2022.
SUBRAMONIUM PRASAD, J DECEMBER 16, 2021 Rahul CRL.M.C.1446/2020 etc. Page 2 of 2