Section 11(2) in Tamil Nadu Right to Fair Compensation and Transparency in Land Acquisition, Rehabilitation and Resettlement Rules, 2017
(2)All public hearings shall be documented. The documents shall be handed over by the SIA Agency to the appropriate [Government] [Notified vide G.O. Ms. No. 299 Rev & DM Department dated 20-9-2017] along with the final Social Impact Assessment report.
