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Supreme Court - Daily Orders

Laxmi Sharma vs Lokesh Kumar Kaushik on 2 September, 2016

Bench: Madan B. Lokur, R.K. Agrawal

     ITEM NO.13                               COURT NO.7                  SECTION XVIA

                                   S U P R E M E C O U R T O F         I N D I A
                                           RECORD OF PROCEEDINGS

     Transfer Petition(s)(Civil)                  No(s).   1296/2016

     LAXMI SHARMA                                                          Petitioner(s)

                                                     VERSUS

     LOKESH KUMAR KAUSHIK                               Respondent(s)
     (With appln. (s) for exemption from filing O.T. and stay and office
     report)

     Date : 02/09/2016                   This petition was called on for hearing today.

     CORAM :                             HON'BLE MR. JUSTICE MADAN B. LOKUR
                                         HON'BLE MR. JUSTICE R.K. AGRAWAL

     For Petitioner(s)                   Mr. Mohan Pandey,Adv.

     For Respondent(s)

                             UPON hearing the counsel the Court made the following

                                                  O R D E R

Issue notice.

In the meanwhile, there will be a stay of proceedings in Matrimonial Divorce Petition Case No. 225 of 2014 titled “Lokesh Kumar Kaushik v. Laxmi Sharma” pending before the Family Court, Baghpat, U.P. (Meenakshi Kohli) (Jaswinder Kaur) Court Master Court Master Signature Not Verified Digitally signed by SANJAY KUMAR Date: 2016.09.02 16:59:15 IST Reason: