Supreme Court - Daily Orders
Laxmi Sharma vs Lokesh Kumar Kaushik on 2 September, 2016
Bench: Madan B. Lokur, R.K. Agrawal
ITEM NO.13 COURT NO.7 SECTION XVIA
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
Transfer Petition(s)(Civil) No(s). 1296/2016
LAXMI SHARMA Petitioner(s)
VERSUS
LOKESH KUMAR KAUSHIK Respondent(s)
(With appln. (s) for exemption from filing O.T. and stay and office
report)
Date : 02/09/2016 This petition was called on for hearing today.
CORAM : HON'BLE MR. JUSTICE MADAN B. LOKUR
HON'BLE MR. JUSTICE R.K. AGRAWAL
For Petitioner(s) Mr. Mohan Pandey,Adv.
For Respondent(s)
UPON hearing the counsel the Court made the following
O R D E R
Issue notice.
In the meanwhile, there will be a stay of proceedings in Matrimonial Divorce Petition Case No. 225 of 2014 titled “Lokesh Kumar Kaushik v. Laxmi Sharma” pending before the Family Court, Baghpat, U.P. (Meenakshi Kohli) (Jaswinder Kaur) Court Master Court Master Signature Not Verified Digitally signed by SANJAY KUMAR Date: 2016.09.02 16:59:15 IST Reason: