Section 13 in The U.P. Ground Water Department Subordinate Engineer's and Technician's Service Rules, 1992
13. Physical fitness.
- No candidate shall be appointed to a post in the service unless to be in good mental and bodily health and free from any physical defect likely to interfere with the efficient performance of his duties. Before a candidate is finally approved for direct appointment he shall be required to produce a medical certificate for fitness in accordance with the rules framed under Fundamental Rule 10 contained in Chapter III of the Financial Hand Book, Volume II, Part III.
