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[Cites 0, Cited by 2] [Section 38] [Entire Act]

Union of India - Subsection

Section 38(2) in The English And Foreign Languages University Act, 2006

(2)Where such provident fund or pension fund has been so constituted, the Central Government may declare that the provisions of the Provident Funds Act, 1925, shall apply to such fund, as if it were a Government provident fund.