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[Cites 0, Cited by 0] [Section 54(2)] [Section 54] [Entire Act]

Union of India - Subsection

Section 54(2)(a) in The Air (Prevention And Control Of Pollution) Act, 1981

(a)[ the qualifications, knowledge and experience of scientific, engineering or management aspects of pollution control required for appointment as member-secretary of a State Board constituted under the Act;] [Inserted by Act 47 of 1987, Section 24 (w.e.f. 1.4.1988).]
(aa)[] [Clause (a) renumbered as Clause (aa) by Act 47 of 1987, Section 24 (w.e.f. 1.4.1988).] the terms and conditions of service of the Chairman and other members (other than the member-secretary) of the State Board constituted under this Act under sub-section (7) of section 7;