Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Entire Act]

Union of India - Section

Section 4 in Right to Information Rules, 2012

4. Fees for providing information.

- Fee for providing information under sub-section (4) of Section 4 and sub-sections (1) and (5) of Section 7 of the Act shall be charged at the following rates, namely :-
(a)rupees two for each page in A-3 or smaller size paper;
(b)actual cost or price of a photocopy in large size paper;
(c)actual cost or price for samples or models;
(d)rupees fifty per diskette or floppy;
(e)price fixed for a publication or rupees two per page of photocopy for extracts from the publication;
(f)no fee for inspection of records for the first hour of inspection and a fee of rupees 5 for each subsequent hour or fraction thereof; and
(g)so much of postal charge involved in supply of information that exceeds fifty rupees.