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[Cites 0, Cited by 0] [Section 9(3)] [Section 9] [Entire Act]

State of Gujarat - Subsection

Section 9(3)(d) in First Statutes of the Rai University

(d)To co-ordinate with the Deans concerned with regard to teaching and research in the University Teaching Departments/Schools of Studies/Maintained institutes etc. and introduction of nEw courses.