Rajasthan High Court - Jaipur
Ashish Kumar Todwal vs State Nrhm Ors on 20 April, 2022
Author: Inderjeet Singh
Bench: Inderjeet Singh
HIGH COURT OF JUDICATURE FOR RAJASTHAN
BENCH AT JAIPUR
S.B. Civil Writ Petition No. 17371/2016
Ashish Kumar Todwal
----Petitioner
Versus
State Nrhm Ors
----Respondent
For Petitioner(s) : Mr. Tanveer Ahamad For Respondent(s) : None present HON'BLE MR. JUSTICE INDERJEET SINGH Order 20/04/2022 None present on behalf of the respondents.
List on 11.05.2022.
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