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[Cites 0, Cited by 0] [Section 35] [Entire Act]

State of Punjab - Subsection

Section 35(c) in The Punjab State Election Commission Act, 1994

(c)the last date for the withdrawal of candidatures, which shall be the [First day] [Substituted vide Punjab Act No. 2 of 1998 for the words 'Second day'.] after the date for the scrutiny of nominations or, if that day is a public holiday, the next succeeding day which is not a public holiday;