Gujarat High Court
Ramani Mahendrakumar Ambalal vs Echjay Steel Pvt. Ltd on 2 August, 2010
IN THE HIGH COURT OF GUJARAT AT AHMEDABAD
SPECIAL CIVIL APPLICATION No 11342 of 2002
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RAMANI MAHENDRAKUMAR AMBALAL
Versus
ECHJAY STEEL PVT. LTD.
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Appearance:
1. Special Civil Application No. 11342 of 2002
MR KISHOR M PAUL for Petitioner No. 1
.......... for Respondent No. 1
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CORAM : MR.JUSTICE N.G.NANDI
Date of Order: 22/11/2002
ORAL ORDER
1.Heard.
2.Notice to the respondent, returnable on 17/12/2002.
(N.G.Nandi,J.) (vipul)