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Calcutta High Court

Shaikh Sahjahan Hossain vs Md.Shah Nawaz Khan & Ors on 28 January, 2016

Author: Manjula Chellur

Bench: Manjula Chellur

                                    IN THE HIGH COURT AT CALCUTTA
                                        Civil Appellate Jurisdiction
                                              ORIGINAL SIDE

                                             GA 160 OF 2016
                                                  WITH
                                            APOT 558 of 2015
                                            GA 3744 of 2015
                                             WP 943 of 2015
                                       SHAIKH SAHJAHAN HOSSAIN

                                                   Versus

                                      MD.SHAH NAWAZ KHAN & ORS.


      BEFORE:

      The Hon'ble CHIEF JUSTICE MRS. MANJULA CHELLUR

      The Hon'ble JUSTICE JOYMALYA BAGCHI

      Date : 28th January, 2016.


                For Plaintiff/Petitioner : None appears


                For Defendant/Respondent : None appears

The Court :- Neither appellant nor respondents are present, nor represented. Since it appears from the report submitted by the department that the appeal has already been decided by the Division Bench comprising of Hon'ble Manjula Chellur, Chief Justice and Hon'ble Justice Joymalya Bagchi, on 19.01.2016, the applications do not survive for consideration and the same stand dismissed as infructuous.

Registry is directed to enter the same in the ledger as also in the database.

(MANJULA CHELLUR, C.J.) (JOYMALYA BAGCHI, J.) GH.