Calcutta High Court
Shaikh Sahjahan Hossain vs Md.Shah Nawaz Khan & Ors on 28 January, 2016
Author: Manjula Chellur
Bench: Manjula Chellur
IN THE HIGH COURT AT CALCUTTA
Civil Appellate Jurisdiction
ORIGINAL SIDE
GA 160 OF 2016
WITH
APOT 558 of 2015
GA 3744 of 2015
WP 943 of 2015
SHAIKH SAHJAHAN HOSSAIN
Versus
MD.SHAH NAWAZ KHAN & ORS.
BEFORE:
The Hon'ble CHIEF JUSTICE MRS. MANJULA CHELLUR
The Hon'ble JUSTICE JOYMALYA BAGCHI
Date : 28th January, 2016.
For Plaintiff/Petitioner : None appears
For Defendant/Respondent : None appears
The Court :- Neither appellant nor respondents are present, nor represented. Since it appears from the report submitted by the department that the appeal has already been decided by the Division Bench comprising of Hon'ble Manjula Chellur, Chief Justice and Hon'ble Justice Joymalya Bagchi, on 19.01.2016, the applications do not survive for consideration and the same stand dismissed as infructuous.
Registry is directed to enter the same in the ledger as also in the database.
(MANJULA CHELLUR, C.J.) (JOYMALYA BAGCHI, J.) GH.