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[Cites 0, Cited by 0] [Section 48] [Entire Act]

State of Arunachal Pradesh - Subsection

Section 48(xx) in Arunachal Pradesh (Horticultural Produce, Marketing and Processing) Board Act, 2014

(xx)With the previous sanction of the board, any other purpose which is calculated to promote the general interests of the committee or the notified market area or any other purpose calculated to promote the national interest.