Section 118(1)(ix) in The Bihar Motor Vehicles Rules, 1992

[Cites 0, Cited by 0] [Section 118(1)] [Section 118] [Entire Act]

State of Bihar - Subsection

Section 118(1)(ix) in The Bihar Motor Vehicles Rules, 1992

(ix)has a dress or clothing, which is likely to soil or damage the seats or the dress or clothing of another passenger or which for any other reason is offensive to other passengers, or

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State of Bihar - Subsection

Section 118(1)(ix) in The Bihar Motor Vehicles Rules, 1992