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State of Odisha - Section

Section 5A in The Orissa Kendu Leaves (Control of Trade) Rules, 1962

5A. [ [Added by O.G. Part III Page 409 of 1964.]

(a)Every registered grower shall maintain a register of daily accounts of Kendu leaves showing correctly-
(a)the opening stock on each day
(b)the quantity collected on each day
(c)total of (a) and (b)
(d)the quantity disposed of
(e)manner of disposal
(f)balance
(g)places where the balance stock has been stored with quantities thereof
(h)remarks
(b)He shall submit before the Divisional Forest Officer granting the registration certificate not latter than fifteenth day of each month a return showing correctly-
(a)the opening stock on the 1st of the month
(b)the quantity collected during the month
(c)total of (a) and (b)
(d)the quantity disposed of
(e)manner of disposal
(f)balance.]