Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 49] [Entire Act]

Union of India - Subsection

Section 49(26) in The Prevention of Food Adulteration Rules, 1955

(26)[ Conditions for sale of irradiated food. - All irradiated food shall be sold in prepacked conditions only. The type of packaging material used for irradiated food for sale or for stock for sale or for exhibition for sale or for storage for sale shall conform to the requirement of packaging material as per Rule 49.] [Inserted by G.S.R. 614 (E), dated 9th August, 1994 (w.e.f. 9-8-1994).]