Supreme Court - Daily Orders
Cit Hyderbad vs M/S Supreme Recording Co. Pvt Ltd on 7 March, 2014
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ITEM NO.26 COURT NO.10 SECTION IIIA
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
Petition(s) for Special Leave to Appeal (Civil)....../2014
CC 3787/2014
(From the judgement and order dated 19/07/2013 in ITTA No.347/2012 of The
HIGH COURT OF A.P AT HYDERABAD)
CIT HYDERBAD Petitioner(s)
VERSUS
M/S SUPREME RECORDING CO. PVT LTD Respondent(s)
(With appln(s) for c/delay in filing SLP)
Date: 07/03/2014 This Petition was called on for hearing today.
CORAM : HON’BLE MR. JUSTICE ANIL R. DAVE
HON’BLE MR. JUSTICE SHIVA KIRTI SINGH
For Petitioner(s) Mr. Mohan Parasaran, Solicitor General
Mr. H.R.Rao, Adv.
Mrs. N. Annapoorni, Adv.
Mrs Anil Katiyar, Adv.
For Respondent(s)
UPON hearing counsel the Court made the following
O R D E R
Delay condoned.
Issue notice.
Tag with SLP (C).....CC 3095 of 2014.
|(Jayant Kumar Arora) | |(Sneh Bala Mehra) | |Sr. P.A. | |Assistant Registrar |