Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 81(15)] [Section 81] [Entire Act] NCT Delhi - Subsection Section 81(15)(e) in Delhi Motor Vehicles Rules, 1993 (e)The Appellate Authority may make such order regarding refund of the fee for appeal as appears to be just and equitable.