Orissa High Court
M/S. Shivam Electronics vs General Manager(Ssa) Bsnl & .... ... on 21 February, 2023
Author: Biswanath Rath
Bench: Biswanath Rath
IN THE HIGH COURT OF ORISSA AT CUTTACK
W.P.(C). No.5532 of 2012
M/s. Shivam Electronics .... Petitioner(s)
Mr.A.K.Biswal, Adv.
-versus-
General Manager(SSA) BSNL & .... Opposite Party(s)
Anr. Mr.P.R.Behera, Adv.
CORAM:
JUSTICE BISWANATH RATH
ORDER
21.02.2023 Order No.
5. 1. For the submission of learned counsel appearing for the parties that this is a matter assigned to Division Bench, Registry is directed to find out the assignment and place it accordingly .
2. Interim order passed earlier shall continue till next date.
sks (Biswanath Rath) Judge Page 1 of 1