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[Cites 0, Cited by 0] [Section 63] [Entire Act]

State of Assam - Subsection

Section 63(a) in United Khasi-Jaintia Hills Autonomous District (Management and Control of Forests) Rules, 1960

(a)For the registration of a property mark a written application should be submitted to the Chief Forest Officer and a sketch of the proposed mark together with a written description, and a fee of Rs. 20 shall be sent with the application.