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[Cites 0, Cited by 0] [Section 6(4)] [Section 6] [Entire Act]

State of Himachal Pradesh - Subsection

Section 6(4)(iv) in Himachal Pradesh Aerial Ropeways Act, 1968

(iv)the condition under which a concession, guarantee, or financial assistance may be given by the State Government or a local authority to the promoter;