Delhi High Court - Orders
Cbi vs S K Khanna & Ors on 27 January, 2023
Author: Dinesh Kumar Sharma
Bench: Dinesh Kumar Sharma
$~12
* IN THE HIGH COURT OF DELHI AT NEW DELHI
+ CRL.REV.P. 673/2016, CRL.M.A. 637/2020, CRL.M.A. 1155/2020
CBI ..... Petitioner
Through: Ms. Anubha Bhardwaj, SPP CBI with
Mr. Sachin Singh and Mr.Sarthak
Anand, Advs.
versus
S K KHANNA & ORS ..... Respondents
Through: Mr. O Parth Yadav , Mr. Veer Inder
Singh Sandhu and Mr. Shahyan Khan
for Accused Shailesh Pachauri for
Respondent.
Mr. Madhav Khurana and Mr. Vignaraj
Pasayat, Advs. For R-4,8,9 ,10.
Mr. A.K. Singla, Sr. Adv. with Mr.
Akshit Sachdeva with Respondent in
person.
R-3 in person.
CORAM:
HON'BLE MR. JUSTICE DINESH KUMAR SHARMA
ORDER
% 27.01.2023 In view of the sitting of Tribunal constituted under the Unlawful Activities (Prevention) Act post-lunch today, it would not be possible to hear the matter.
Re-notify on 09.08.2023.
DINESH KUMAR SHARMA, J JANUARY 27, 2023/pp Signature Not Verified Digitally Signed By:PALLAVI VERMA Signing Date:01.02.2023 12:55:13