Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 1, Cited by 0]

Delhi High Court - Orders

Cbi vs S K Khanna & Ors on 27 January, 2023

Author: Dinesh Kumar Sharma

Bench: Dinesh Kumar Sharma

                          $~12
                          *      IN THE HIGH COURT OF DELHI AT NEW DELHI
                          +      CRL.REV.P. 673/2016, CRL.M.A. 637/2020, CRL.M.A. 1155/2020
                                 CBI                                               ..... Petitioner
                                                   Through:     Ms. Anubha Bhardwaj, SPP CBI with
                                                                Mr. Sachin Singh and Mr.Sarthak
                                                                Anand, Advs.
                                                   versus

                                 S K KHANNA & ORS                                   ..... Respondents
                                              Through:          Mr. O Parth Yadav , Mr. Veer Inder
                                                                Singh Sandhu and Mr. Shahyan Khan
                                                                for Accused Shailesh Pachauri for
                                                                Respondent.
                                                                Mr. Madhav Khurana and Mr. Vignaraj
                                                                Pasayat, Advs. For R-4,8,9 ,10.
                                                                Mr. A.K. Singla, Sr. Adv. with Mr.
                                                                Akshit Sachdeva with Respondent in
                                                                person.
                                                                R-3 in person.

                                 CORAM:
                                 HON'BLE MR. JUSTICE DINESH KUMAR SHARMA
                                                   ORDER

% 27.01.2023 In view of the sitting of Tribunal constituted under the Unlawful Activities (Prevention) Act post-lunch today, it would not be possible to hear the matter.

Re-notify on 09.08.2023.

DINESH KUMAR SHARMA, J JANUARY 27, 2023/pp Signature Not Verified Digitally Signed By:PALLAVI VERMA Signing Date:01.02.2023 12:55:13