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[Cites 0, Cited by 0] [Section 5] [Entire Act]

State of Rajasthan - Subsection

Section 5(3) in Rajasthan Electricity Regulatory Commission (Constitution of fund and the manner of application of the fund) Rules, 2006

(3)At the close of the financial year the State Commission will furnish a utilization certificate showing the opening balance, amount cS grants and loans utilized and the balance remaining unutilized.