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Himachal Pradesh High Court

Company Limited vs . Gurmeet Singh (Deceased) on 13 March, 2026

Cholamandalam M/s General Insurance Company Limited vs. Gurmeet Singh (deceased) through LRs and others .

FAO No. 282 of 2023 13.03.2026 Present: Mr. Ishneet Rattan, proxy counsel, for the appellant.

Ms. Preetika, proxy counsel, for respondents No.1(i) to 1(iv), 2 & 3.

CMP Nos. 30815, 30817, 30818 & 30820 of 2025 of Further time prayed to file reply. Needful be done within a period of four weeks.

rt List thereafter.

(Bipin C. Negi) Judge 13th March, 2026 (Tarun) ::: Downloaded on - 13/03/2026 20:40:49 :::CIS