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[Cites 0, Cited by 0] [Section 82] [Entire Act]

State of Tripura - Subsection

Section 82(3) in The Tripura Co-operative Societies Act, 1974

(3)It shall be competent for the Registrar to withdraw any order of inspection from the officer to whom it is entrusted, and to inspect himself or entrust it to any other person as he deems fit.