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[Cites 0, Cited by 0] [Section 14] [Entire Act]

State of Himachal Pradesh - Subsection

Section 14(3) in The Himachal Pradesh Housing and Urban Development Authority Act, 2004

(3)The State Government may by order, depute its representatives to attend any meeting of the Authority and to take part in the deliberations of the Authority, on such items as the State Government may specify, but such representatives shall not have the right to vote.