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[Cites 0, Cited by 0] [Section 45] [Entire Act]

State of Tamilnadu - Subsection

Section 45(1) in Tamil University Act, 1982

(1)It shall be the duty of the first Vice-Chancellor to make arrangements for constituting the Senate, the Syndicate and such other authorities of the University within six months after the notified date or such longer period not exceeding one year as the Government may, by notification, direct.