Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] Bengal Presidency - Section Section 11 in Bengal Tenancy (Amendment) Act, 1898 11. Repeal of Bengal Act V, 1894. Repealed by s. 4 and the Third Schedule of the Amending Act, 1903 (I of 1903).
