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[Cites 0, Cited by 0] [Section 17(3)] [Section 17] [Entire Act]

State of Meghalaya - Subsection

Section 17(3)(a) in Khasi Hills Autonomous District (Appointment and Succession of Syiem, Deputy Syiem, Electors and Rangbah Shnong of Mylliem Syiemship) Act, 2007

(a)The certified copy of the order appealed against;