Allahabad High Court
State Of U.P. Through The Principal ... vs Hira Lal Singh And Another on 5 December, 2011
Bench: Uma Nath Singh, Devendra Kumar Arora
HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH ?Court No. - 2 Case :- SERVICE BENCH No. - 576 of 2010 Petitioner :- State Of U.P. Through The Principal Secy.Lucknow And Ors. Respondent :- Hira Lal Singh And Another Petitioner Counsel :- C.S.C. Respondent Counsel :- C.S.C. Hon'ble Uma Nath Singh,J.
Hon'ble Devendra Kumar Arora,J.
Writ Petition allowed vide our order of date, passed on separate sheets, placed in Writ Petition No. 479 (SB) of 2010.
Order Date :- 5.12.2011 ashok