Bombay High Court
Irfanullah Habibullah Faruqi vs The State Of Maharashtra on 10 October, 2019
Author: Revati Mohite Dere
Bench: Revati Mohite Dere
IN THE HIGH COURT OF JUDICATURE AT BOMBAY
APPELLATE SIDE CRIMINAL JURISDICTION
CRIMINAL BAIL APPLN. NO. 1167 OF 2019
Irfanullah Habibullah Faruqi ....Applicant
V/S
The State Of Maharashtra ....Respondent
Abdul Kader Millwala For Applicant A.H.Ponda i/by Sushma Soni Res No. 2 MS.Veera Shinde App for state.
CORAM : REVATI MOHITE DERE, J DATE : 10th October, 2019 P.C. :
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