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Bombay High Court

Irfanullah Habibullah Faruqi vs The State Of Maharashtra on 10 October, 2019

Author: Revati Mohite Dere

Bench: Revati Mohite Dere

 IN THE HIGH COURT OF JUDICATURE AT BOMBAY
     APPELLATE SIDE CRIMINAL JURISDICTION

         CRIMINAL BAIL APPLN. NO. 1167 OF 2019

 Irfanullah Habibullah Faruqi                         ....Applicant
             V/S
 The State Of Maharashtra                          ....Respondent

Abdul Kader Millwala For Applicant A.H.Ponda i/by Sushma Soni Res No. 2 MS.Veera Shinde App for state.

CORAM : REVATI MOHITE DERE, J DATE : 10th October, 2019 P.C. :

Stand over to 18/10/2019 ( FOR REGISTRAR JUDICIAL - I ) Page 1/1 ::: Uploaded on - 10/10/2019 ::: Downloaded on - 11/10/2019 03:16:51 :::