Madhya Pradesh High Court
Atriwal Infrastructure Limited, ... vs Dcit/ Acti on 12 September, 2025
Author: Vivek Rusia
Bench: Vivek Rusia
1 WP-36297-2025
IN THE HIGH COURT OF MADHYA PRADESH
AT INDORE
WP No. 36297 of 2025
(ATRIWAL INFRASTRUCTURE LIMITED, THROUGH DIRECTOR SHRI HEMANT ATRIWAL Vs DCIT/ ACTI
AND OTHERS )
Dated : 12-09-2025
Shri Ashish Goyal - Advocate for the petitioner.
No one has filed Vakalatnama on behalf of respondents therefore, we
request Shri Harsh Parashar, standing counsel for the Income Tax to accept notice and seek instructions in the matter.
Name of Shri Harsh Parashar be reflected in the cause list. List the matter in the next week.
(VIVEK RUSIA) (JAI KUMAR PILLAI)
JUDGE JUDGE
akanksha
Signature Not Verified
Signed by: AKANKSHA
LAHORIYA
Signing time: 15-09-2025
11:09:25