Supreme Court - Daily Orders
The Vvf Ltd. Employees Union vs M/S. Vvf India Limited on 26 April, 2023
Bench: Aniruddha Bose, Sudhanshu Dhulia
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ITEM NO.104 COURT NO.11 SECTION III
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
Civil Appeal No(s). 2744-2745/2023
THE VVF LTD. EMPLOYEES UNION Appellant(s)
VERSUS
M/S. VVF INDIA LIMITED & ANR. Respondent(s)
( IA No. 158168/2021 - CONDONATION OF DELAY IN FILING
IA No. 158169/2021 - PERMISSION TO PLACE ADDITIONAL FACTS AND
GROUNDS)
WITH
C.A. No. 2754/2023 (III)
(IA No. 91482/2020 - AMENDMENT OF APPEAL / PETITION / I.A., IA No.
140245/2021 - PERMISSION TO FILE ADDITIONAL
DOCUMENTS/FACTS/ANNEXURES, IA No. 98645/2021 - PERMISSION TO FILE
ADDITIONAL DOCUMENTS/FACTS/ANNEXURES, IA No. 61278/2021 -
PERMISSION TO FILE ADDITIONAL DOCUMENTS/FACTS/ANNEXURES & IA No.
160998/2019 - PERMISSION TO PLACE ON RECORD SUBSEQUENT FACTS)
Date : 26-04-2023 These matters were called on for hearing today.
CORAM :
HON'BLE MR. JUSTICE ANIRUDDHA BOSE
HON'BLE MR. JUSTICE SUDHANSHU DHULIA
For Appellant(s) Mr. Jamshed P. Cama, Sr. Adv.
Mr. Anil Kumar Mishra-i, AOR
Mr. Prashant Pavaskal, Adv.
Mr. Supantha Sinha, Adv.
Mr. Mayan Prasad, Adv.
Ms. Suruchi Kumar, Adv.
Mr. Sanjay Singhvi, Sr. Adv.
Mr. Bennet D' Costa, Adv.
Ms. Jignasha Pandya, Adv.
Mr. Nitin S. Tambwekar, Adv.
Mr. Seshatalpa Sai Bandaru, AOR
For Respondent(s)
Signature Not Verified
Mr. Sanjay Singhvi, Sr. Adv.
Mr. Bennet D' Costa, Adv.
Digitally signed by
NIRMALA NEGI
Date: 2023.04.26
17:45:40 IST
Reason: Ms. Jignasha Pandya, Adv.
Mr. Nitin S. Tambwekar, Adv.
Mr. Seshatalpa Sai Bandaru, AOR
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Mr. Jamshed P. Cama, Sr. Adv.
Mr. Anil Kumar Mishra-i, AOR
Mr. Prashant Pavaskal, Adv.
Mr. Supantha Sinha, Adv.
Mr. Mayan Prasad, Adv.
Ms. Suruchi Kumar, Adv.
UPON hearing the counsel the Court made the following
O R D E R
List on 04.05.2023.
(NIRMALA NEGI) (VIDYA NEGI) COURT MASTER (SH) ASSISTANT REGISTRAR