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Supreme Court - Daily Orders

The Vvf Ltd. Employees Union vs M/S. Vvf India Limited on 26 April, 2023

Bench: Aniruddha Bose, Sudhanshu Dhulia

                                                  1

     ITEM NO.104                          COURT NO.11                 SECTION III

                               S U P R E M E C O U R T O F      I N D I A
                                       RECORD OF PROCEEDINGS

     Civil Appeal             No(s).   2744-2745/2023

     THE VVF LTD. EMPLOYEES UNION                                    Appellant(s)

                                                 VERSUS

     M/S. VVF INDIA LIMITED & ANR.                                   Respondent(s)

     ( IA No. 158168/2021 - CONDONATION OF DELAY IN FILING
      IA No. 158169/2021 - PERMISSION TO PLACE ADDITIONAL FACTS AND
     GROUNDS)

     WITH

     C.A. No. 2754/2023 (III)
     (IA No. 91482/2020 - AMENDMENT OF APPEAL / PETITION / I.A., IA No.
     140245/2021      -      PERMISSION      TO      FILE      ADDITIONAL
     DOCUMENTS/FACTS/ANNEXURES, IA No. 98645/2021 - PERMISSION TO FILE
     ADDITIONAL   DOCUMENTS/FACTS/ANNEXURES,    IA  No.   61278/2021    -
     PERMISSION TO FILE ADDITIONAL DOCUMENTS/FACTS/ANNEXURES & IA No.
     160998/2019 - PERMISSION TO PLACE ON RECORD SUBSEQUENT FACTS)

     Date : 26-04-2023 These matters were called on for hearing today.

     CORAM :
                         HON'BLE MR. JUSTICE ANIRUDDHA BOSE
                         HON'BLE MR. JUSTICE SUDHANSHU DHULIA

     For Appellant(s)              Mr. Jamshed P. Cama, Sr. Adv.
                                   Mr. Anil Kumar Mishra-i, AOR
                                   Mr. Prashant Pavaskal, Adv.
                                   Mr. Supantha Sinha, Adv.
                                   Mr. Mayan Prasad, Adv.
                                   Ms. Suruchi Kumar, Adv.

                                   Mr. Sanjay Singhvi, Sr. Adv.
                                   Mr. Bennet D' Costa, Adv.
                                   Ms. Jignasha Pandya, Adv.
                                   Mr. Nitin S. Tambwekar, Adv.
                                   Mr. Seshatalpa Sai Bandaru, AOR

     For Respondent(s)
Signature Not Verified
                                   Mr. Sanjay Singhvi, Sr. Adv.
                                   Mr. Bennet D' Costa, Adv.
Digitally signed by
NIRMALA NEGI
Date: 2023.04.26
17:45:40 IST
Reason:                            Ms. Jignasha Pandya, Adv.
                                   Mr. Nitin S. Tambwekar, Adv.
                                   Mr. Seshatalpa Sai Bandaru, AOR
                                  2

                    Mr. Jamshed P. Cama, Sr. Adv.
                    Mr. Anil Kumar Mishra-i, AOR
                    Mr. Prashant Pavaskal, Adv.
                    Mr. Supantha Sinha, Adv.
                    Mr. Mayan Prasad, Adv.
                    Ms. Suruchi Kumar, Adv.


          UPON hearing the counsel the Court made the following
                             O R D E R

List on 04.05.2023.

(NIRMALA NEGI) (VIDYA NEGI) COURT MASTER (SH) ASSISTANT REGISTRAR