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[Cites 0, Cited by 0] [Section 16] [Entire Act]

State of Odisha - Subsection

Section 16(1) in The Orissa Animal Contagious Diseases Rules, 1957

(1)Recovery will be made to the extent of actual expenses incurred or doing the job, which the owner did not do himself. The cost may vary from place to place, depending upon local conditions.Certificate will be prepared in the Form provided in Appendix K'.