Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 136] [Entire Act] State of Telangana - Subsection Section 136(d) in Greater Hyderabad Municipal Corporation Act, 1955 (d)subject to the orders of the [Commissioner] [Substituted by Act No.3 of 1994.] exercise supervision and control over the acts and proceedings of the said officers and servants.
