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[Cites 0, Cited by 0] [Section 14] [Entire Act]

State of Punjab - Subsection

Section 14(2) in The Punjab Suppression of Immoral Traffic in Women and Girls Rules, 1960

(2)The Ration Issue Registers, Clothing Main Register, Bedding Main Register and Clothing Issue Register shall be kept in Form IXA, IXB, IXC and IXD, respectively.