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[Cites 0, Cited by 0] [Section 61(2)] [Section 61] [Entire Act]

State of Himachal Pradesh - Subsection

Section 61(2)(a) in The Himachal Pradesh Housing and Urban Development Authority Act, 2004

(a)the remuneration or allowances to the Chairman, the Vice- Chairman and the non-official members and conditions of service of the Chairman and the Vice-Chairman;