Gujarat High Court
Yatin Natvarlal Bhatt vs Chief Controlling Revenue Authority & 2 on 15 June, 2015
Author: N.V.Anjaria
Bench: N.V.Anjaria
C/SCA/6352/2015 ORDER
IN THE HIGH COURT OF GUJARAT AT AHMEDABAD
SPECIAL CIVIL APPLICATION NO. 6352 of 2015
==========================================================
YATIN NATVARLAL BHATT....Petitioner(s)
Versus
CHIEF CONTROLLING REVENUE AUTHORITY & 2....Respondent(s)
==========================================================
Appearance:
MR SANDEEP N BHATT, ADVOCATE for the Petitioner(s) No. 1
GOVERNMENT PLEADER for the Respondent(s) No. 3
NOTICE SERVED for the Respondent(s) No. 1 - 3
==========================================================
CORAM: HONOURABLE MR.JUSTICE N.V.ANJARIA
Date : 15/06/2015
ORAL ORDER
In view of seek note of learned advocate Mr.Sandeep N. Bhatt for the petitioner, to be listed on 19th June, 2015.
(N.V.ANJARIA, J.) BD Songara Page 1 of 1