Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 2]

Gujarat High Court

Yatin Natvarlal Bhatt vs Chief Controlling Revenue Authority & 2 on 15 June, 2015

Author: N.V.Anjaria

Bench: N.V.Anjaria

             C/SCA/6352/2015                                    ORDER




             IN THE HIGH COURT OF GUJARAT AT AHMEDABAD

                SPECIAL CIVIL APPLICATION NO. 6352 of 2015

==========================================================
              YATIN NATVARLAL BHATT....Petitioner(s)
                           Versus
    CHIEF CONTROLLING REVENUE AUTHORITY & 2....Respondent(s)
==========================================================
Appearance:
MR SANDEEP N BHATT, ADVOCATE for the Petitioner(s) No. 1
GOVERNMENT PLEADER for the Respondent(s) No. 3
NOTICE SERVED for the Respondent(s) No. 1 - 3
==========================================================

             CORAM: HONOURABLE MR.JUSTICE N.V.ANJARIA

                                Date : 15/06/2015
                                  ORAL ORDER

In view of seek note of learned advocate Mr.Sandeep N. Bhatt for the petitioner, to be listed on 19th June, 2015.

(N.V.ANJARIA, J.) BD Songara Page 1 of 1