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[Cites 0, Cited by 0] [Section 167(1)] [Section 167] [Entire Act]

NCT Delhi - Subsection

Section 167(1)(b) in The Delhi Land Reforms Rules, 1954

(b)Management and disposal of-
(i)Uncultivated area except land for the time being comprised in any holding or grove, and
(ii)forest within the village boundaries vested in Gaon Sabha.