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Supreme Court - Daily Orders

Yatender Kumar Sharma vs Indian Railway Finance Corporation ... on 13 July, 2017

      ITEM NO.109                         REGISTRAR COURT. 2                  SECTION XIV

                                   S U P R E M E C O U R T O F I N D I A
                                           RECORD OF PROCEEDINGS
                                      BEFORE THE REGISTRAR Mr. SANJAY PARIHAR

      Petition(s) for Special Leave to Appeal (C)                  No(s).    2569/2016

      (Arising out of impugned final judgment and order dated 10-09-2015
      in LPA No. 710/2013 passed by the High Court Of Delhi At New Delhi)

      YATENDER KUMAR SHARMA                                                Petitioner(s)

                                                       VERSUS

      INDIAN RAILWAY FINANCE CORPORATION LTD. AND                  ANR.
                                                                          Respondent(s)
      WITH
      SLP(C) No. 10755-10756/2016 (XIV)

      Date : 13-07-2017 This petition was called on for hearing today.

      For Petitioner(s)
                                        Mr.Piyush Sharma, AOR

                                        Mr.Gautam Awasthi, AOR

      For Respondent(s)                 Mr.Abhishek Jain,Adv.
                                        Mr.Sunil Kumar Jain, AOR

                              UPON hearing the counsel the Court made the following
                                                 O R D E R

SLP(C) No.2569/2016 The matter has already been directed to be listed before the Hon'ble Court. Hence, list accordingly.

SLP(C) No. 10755-10756/2016 The respondent No.1 has already filed the counter affidavit.

Service of notice is complete on the respondent No.3, but no one has entered appearance on his behalf.

Ld.counsel for the petitioner has filed an I.A. for deletion of respondent No.2 from the array of parties. The said I.A. shall be processed for listing before the Hon'ble Judge in Chambers for Signature Not Verified further directions. Await orders and list thereafter.

Digitally signed by SUSHMA KUMARI BAJAJ Date: 2017.07.15 10:19:20 IST Reason:

( SANJAY PARIHAR ) Registrar SB