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[Cites 0, Cited by 0] [Section 13] [Entire Act]

State of Tamilnadu - Subsection

Section 13(f) in Laws of the Bharathidasan University

(f)to accept tenders for work or tenders or quotations for supplies required up to an estimate of Rs. 5,00,000 and to record the reasons if they are not the lowest of the tenders or quotations received;