8. Powers and duties of officers, terms of office and filling of casual vacancies.-
Subject to the provisions of this Act, the powers and duties of [the other officers of the University,] [Substituted for the word "the officers of the University" by Act 52 of 1966, section 10] the term for which they shall hold to office, and the filling up of casual vacancies in such offices, shall be provided for by the Statutes.
