Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 4] [Entire Act] State of Bihar - Subsection Section 4(vi) in Bihar Minerals (Prevention of Illegal Mining, Transportation and Storage) Rules, 2003 (vi)A transit pass issued by the Competent Officer and duly certified by him for inter-state movement shall be allowed by another States.
