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[Cites 0, Cited by 0] [Section 21(9)] [Section 21] [Entire Act]

State of Punjab - Subsection

Section 21(9)(a) in National Rural Employment Guarantee Act, 2005

(a)For every work sanctioned under the scheme, there will be a local vigilance and monitoring committee of the villagers of the area belonging to the locality/village where the work is undertaken to monitor the progress and quality while work is in progress. The Gram Sabha will elect the members of this committee and ensure that SC/ST representatives and women are represented on it. This committee would be apprised by the implementing agency about the estimate of the work, time-frame and quality parameters. The final report of the committee would be attached alongwith the completion certificate of the work and would also be placed in the next meeting of the Gram Sabha of the Panchayat where work has been executed A copy of the report, will also be sent to the Programme, Officer and the District Programme, Coordinator.