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[Cites 0, Cited by 0] [Section 12] [Entire Act]

State of Andhra Pradesh - Subsection

Section 12(7) in Andhra Pradesh Common Entrance Test for entry into Engineering, Pharmacy, Agriculture, Medical, Dental and Pharm. D Course Rules, 2011

(7)Preparation of the Merit List and assigning ranking: The Committee of EAMCET - AC shall follow the same procedure as prescribed for EAMCET in Rule 5 of these rules in preparing the merit list and assigning Merit Ranks for the candidates who have secured qualifying marks in EAMCET - AC and for candidates belonging to the category of SC and ST for whom qualifying marks have not been prescribed.