Section 41(2)(h) in The M.P. Rajya Beej Evam Farm Vikas Nigam Adhiniyam, 1980

[Cites 0, Cited by 0] [Section 41(2)] [Section 41] [Entire Act]

(h)delegation of powers and functions of the Board to the committees or to the Chairman, the Managing Director and other officers of the Nigam;

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