Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 5] [Entire Act] Union of India - Subsection Section 5(ii) in Regulation on Quality of Service of Basic and Cellular Mobile Telephone Services, 2005 (ii)The Authority, on reference from any affected party, and for good and sufficient reasons, may review and modify this regulation.
